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Amritlal (Jail Appeal ) vs State Of U.P.
2017 Latest Caselaw 1702 ALL

Citation : 2017 Latest Caselaw 1702 ALL
Judgement Date : 14 June, 2017

Allahabad High Court
Amritlal (Jail Appeal ) vs State Of U.P. on 14 June, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CRIMINAL APPEAL No. - 337 of 2014
 

 
Appellant :- Amritlal (Jail Appeal )
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person (Jail Appeal),Bhupendra Singh(Amicus Cu
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for appellant, list in 3rd week of July, 2017.

Order Date :- 14.6.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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