Citation : 2017 Latest Caselaw 1701 ALL
Judgement Date : 14 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16509 of 2016 Applicant :- Yashpal Opposite Party :- State Of U.P. Counsel for Applicant :- Vikas Rana,Amit Kumar Srivastava Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Counter affidavit filed on behalf of State be taken on record.
Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.
List on 20.7.2017.
Order Date :- 14.6.2017
Gss
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