Jugal Kishore vs Sri Bhuvnesh Kumar ...
2017 Latest Caselaw 1687 ALL

Citation : 2017 Latest Caselaw 1687 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Jugal Kishore vs Sri Bhuvnesh Kumar ... on 13 June, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CONTEMPT No. - 1148 of 2017
 

 
Applicant :- Jugal Kishore
 
Opposite Party :- Sri Bhuvnesh Kumar Prin.Secy.Technical Edu. Lucknow & Anr.
 
Counsel for Applicant :- Mahendra Pratap Singh
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for petitioner prays for and is granted one week's time to file a supplementary affidavit with respect to service of judgment dated 25.05.2016 on respondents - Principal Secretary, Technical Education and Secretary, Vigilance.

Put up on 03.07.2017 as fresh.

Order Date :- 13.6.2017

psd

(Vivek Chaudhary,J.)

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