Lalchand vs State Of U.P.
2017 Latest Caselaw 1682 ALL

Citation : 2017 Latest Caselaw 1682 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Lalchand vs State Of U.P. on 13 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31260 of 2015
 

 
Applicant :- Lalchand
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjeev Kumar Mishra,Rishi Kant Rai
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Ved Mani Tripathi, Advocate, has filed vakalatnama on behalf of complainant be taken on record.

On the request of learned counsel for the complainant, list on 6.7.2017.

Order Date :- 13.6.2017

Gss

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