Bineet Mishra vs State Of U.P.
2017 Latest Caselaw 1680 ALL

Citation : 2017 Latest Caselaw 1680 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Bineet Mishra vs State Of U.P. on 13 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26706 of 2015
 

 
Applicant :- Bineet Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiv Lochan Shukla,Devesh Pratap Singh Chauh,Prabhakant Singh,Rajesh Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Ashwini Kumar Awasthi,Manish Tiwary,Sanjeev Kumar Trivedi,Viresh Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Kamlesh Kumar, Advocate, holding brief of Sri V.P.Srivastava, learned counsel for the applicant, list on 20.7.2017.

Order Date :- 13.6.2017

Gss

Download the LatestLaws.com Mobile App