Citation : 2017 Latest Caselaw 1675 ALL
Judgement Date : 13 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8745 of 2016 Applicant :- Furkan @ Riyaj Opposite Party :- State Of U.P. Counsel for Applicant :- Ghanendra Singh Chauhan Counsel for Opposite Party :- G.A.,Pavan Kumar Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the applicant, list on 13.7.2017.
Order Date :- 13.6.2017
Gss
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