Mahesh @ Baua vs State Of U.P.
2017 Latest Caselaw 1673 ALL

Citation : 2017 Latest Caselaw 1673 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Mahesh @ Baua vs State Of U.P. on 13 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29024 of 2015
 

 
Applicant :- Mahesh @ Baua
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijay Singh Gour,Ashish Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Two supplementary affidavits filed on behalf of applicant be taken on record.

Learned A.G.A. prays for and is granted further two weeks time to file a counter affidavit.

List on 11.7.2017.

Order Date :- 13.6.2017

Gss

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