Rajiv (Husband) vs State Of U.P.
2017 Latest Caselaw 1672 ALL

Citation : 2017 Latest Caselaw 1672 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Rajiv (Husband) vs State Of U.P. on 13 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8703 of 2016
 

 
Applicant :- Rajiv (Husband)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamlesh Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

At the request of learned counsel for the applicant, list on 24.7.2017.

Order Date :- 13.6.2017

Gss

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