Amit Sharma @ Gandhi vs State Of U.P.
2017 Latest Caselaw 1671 ALL

Citation : 2017 Latest Caselaw 1671 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Amit Sharma @ Gandhi vs State Of U.P. on 13 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36074 of 2015
 

 
Applicant :- Amit Sharma @ Gandhi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhitab Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted two weeks time to file a counter affidavit. Rejoinder affidavit if any may be filed within a week thereafter.

List on 17.7.2017.

Order Date :- 13.6.2017

Gss

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