Rajendra Bahadur Singh vs J.P. Mishra Sub. Divisional ...
2017 Latest Caselaw 1668 ALL

Citation : 2017 Latest Caselaw 1668 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Rajendra Bahadur Singh vs J.P. Mishra Sub. Divisional ... on 13 June, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CONTEMPT No. - 1146 of 2017
 

 
Applicant :- Rajendra Bahadur Singh
 
Opposite Party :- J.P. Mishra Sub. Divisional Magistrate Patti Pratapgarh
 
Counsel for Applicant :- Manuvendra Singh
 

 
Hon'ble Vivek Chaudhary,J.

Issue notice to respondent returnable within a period of four weeks.

Order Date :- 13.6.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App