Deoraj vs State Of U.P.
2017 Latest Caselaw 1664 ALL

Citation : 2017 Latest Caselaw 1664 ALL
Judgement Date : 12 June, 2017

Allahabad High Court

Deoraj vs State Of U.P. on 12 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9613 of 2015
 

 
Applicant :- Deoraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.K. Singh,R.K Singh Gaharwar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State and rejoinder affidavit filed on behalf of applicant be taken on record.

On the request of learned counsel for the applicant, list in the month of July, 2017.

Order Date :- 12.6.2017

Gss

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