Sanjay vs State Of U.P.
2017 Latest Caselaw 1661 ALL

Citation : 2017 Latest Caselaw 1661 ALL
Judgement Date : 12 June, 2017

Allahabad High Court

Sanjay vs State Of U.P. on 12 June, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5853 of 2014
 

 
Applicant :- Sanjay
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ray Sahab Yadav,Dileep Kumar Srivastava,Rama Shankar Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Dileep Kumar Srivastava, learned counsel for the applicant.

List in the month of July, 2017.

Order Date :- 12.6.2017

Gss

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