Jahid Ali vs State Of U.P.
2017 Latest Caselaw 1645 ALL

Citation : 2017 Latest Caselaw 1645 ALL
Judgement Date : 8 June, 2017

Allahabad High Court

Jahid Ali vs State Of U.P. on 8 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 2086 of 2008
 

 
Appellant :- Jahid Ali
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajiv Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Rajiv Dubey, learned counsel for the appellant is directed to file his reply by tomorrow.

2. Put up tomorrow, i.e 09.06.2017.

Order Date :- 8.6.2017

Pachhere/-

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