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The Oriental Insurance Co. Ltd. Tp ... vs Smt. Urmila W/O Late Nishant Singh ...
2017 Latest Caselaw 1641 ALL

Citation : 2017 Latest Caselaw 1641 ALL
Judgement Date : 7 June, 2017

Allahabad High Court
The Oriental Insurance Co. Ltd. Tp ... vs Smt. Urmila W/O Late Nishant Singh ... on 7 June, 2017
Bench: Kaushal Jayendra Thaker, Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 
Case :- FIRST APPEAL FROM ORDER No. - 1489 of 2010
 
Appellant :- The Oriental Insurance Co. Ltd. Tp Hub,Lucknow Thru Manager
 
Respondent :- Smt. Urmila W/O Late Nishant Singh & Ors.
 
Counsel for Appellant :- U.P.S. Kushwaha
 
Counsel for Respondent :- S.P. Verma,Akhter Abbas,Rajeiu Kr. Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Vivek Chaudhary,J.

As requested, list in the second week of July, 2017.

Order Date :- 7.6.2017

Mukesh

 

 

 
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