Praveen Pandey vs State Of U.P.
2017 Latest Caselaw 1635 ALL

Citation : 2017 Latest Caselaw 1635 ALL
Judgement Date : 7 June, 2017

Allahabad High Court

Praveen Pandey vs State Of U.P. on 7 June, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 4442 of 2017
 

 
Applicant :- Praveen Pandey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Saran Awasthi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned A.G.A. prays for and is granted ten days time to file counter affidavit.

List immediately thereafter.

Order Date :- 7.6.2017

Monika

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