State Of U.P. vs Shiv Tara Devi
2017 Latest Caselaw 1618 ALL

Citation : 2017 Latest Caselaw 1618 ALL
Judgement Date : 5 June, 2017

Allahabad High Court

State Of U.P. vs Shiv Tara Devi on 5 June, 2017

Bench: Kaushal Jayendra Thaker, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1050 of 2005
 

 
Appellant :- State Of U.P.
 
Respondent :- Shiv Tara Devi
 
Counsel for Appellant :- M.K.S.Yadav
 
Counsel for Respondent :- D.K. Singh Somvanshi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Vivek Chaudhary,J.

1. Dismissed.

2. For order see order of date passed on Criminal Appeal No. 921 of 20015 ( Prakash Lodh Vs. State of U.P.).

Order Date :- 5.6.2017

Mukesh

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