Citation : 2017 Latest Caselaw 1610 ALL
Judgement Date : 5 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
?Court No. - 25
Case :- CRIMINAL APPEAL No. - 51 of 2012
Appellant :- Chandradeep @ Lalli Chauhan {Jail Appeal}
Respondent :- State Of U.P.
Counsel for Appellant :- Jail Appeal,(Amcus Curiae),Ms.Nisha Srivastava
Counsel for Respondent :- G.A.
Hon'ble Ravindra Nath Mishra-II,J.
1. Ms. Nisha Srivastava, Advocate who is amicus curie in this case, is not present, though lower court record has already received.
2. List/put up on 07.06.2017.
Order Date :- 5.6.2017
Pachhere/-
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