Satti Prasad @ Satish vs State Of U.P.
2017 Latest Caselaw 1608 ALL

Citation : 2017 Latest Caselaw 1608 ALL
Judgement Date : 5 June, 2017

Allahabad High Court

Satti Prasad @ Satish vs State Of U.P. on 5 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 1453 of 2012
 

 
Appellant :- Satti Prasad @ Satish
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal (In Person),B.K. Shukla,Mithilesh Singh
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Appellant-applicant is represented through Shri Mithilesh Singh, Advocate.

2. Lower court record is available .

3. List/put up on 08.06.2017 for hearing.

Order Date :- 5.6.2017

Pachhere/-

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