Citation : 2017 Latest Caselaw 1606 ALL
Judgement Date : 5 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CRIMINAL APPEAL No. - 518 of 2013 Appellant :- Jai Shanker @ Ashok Respondent :- State Of U.P. Counsel for Appellant :- Jail Appeal (In Person),Ankit Srivastava Hon'ble Ravindra Nath Mishra-II,J.
1. As requested, list/put up on 07.06.2017 along with record.
Order Date :- 5.6.2017
Pachhere/-
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