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Ramkumar Singh @ Badkke Singh vs State Of U.P.
2017 Latest Caselaw 1605 ALL

Citation : 2017 Latest Caselaw 1605 ALL
Judgement Date : 5 June, 2017

Allahabad High Court
Ramkumar Singh @ Badkke Singh vs State Of U.P. on 5 June, 2017
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 4425 of 2014
 

 
Applicant :- Ramkumar Singh @ Badkke Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Permeshwar Dutt Tewari,Brijesh Kumar Shukla,O.P. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Prem Kumar Srivastava
 

 
Hon'ble Shashi Kant,J.

As requested by Sri Pradeep Kumar holding brief of Sri O.P. Tiwari, learned counsel for the applicant, list in the next cause list.

Order Date :- 5.6.2017

Monika

 

 

 
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