Sone Lal vs State Of U.P.
2017 Latest Caselaw 1604 ALL

Citation : 2017 Latest Caselaw 1604 ALL
Judgement Date : 5 June, 2017

Allahabad High Court

Sone Lal vs State Of U.P. on 5 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 37 of 2013
 

 
Appellant :- Sone Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person (Jail Appeal)
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Appeal called out.

2. Shri Durgesh, who is amicus curie in this case, is not present. Lower court record is available.

3. List/ put up on 09.06.2017 for hearing.

Order Date :- 5.6.2017

Pachhere/-

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