Lalit Kumar Dwivedi vs State
2017 Latest Caselaw 1602 ALL

Citation : 2017 Latest Caselaw 1602 ALL
Judgement Date : 5 June, 2017

Allahabad High Court

Lalit Kumar Dwivedi vs State on 5 June, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 4397 of 2014
 

 
Applicant :- Lalit Kumar Dwivedi
 
Opposite Party :- State
 
Counsel for Applicant :- Santosh Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Mahesh Chandra Shukla
 

 
Hon'ble Shashi Kant,J.

As requested by Sri Santosh Srivastava, learned counsel for the applicant, list in July, 2017.

Order Date :- 5.6.2017

Monika

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