Citation : 2017 Latest Caselaw 1601 ALL
Judgement Date : 5 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CRIMINAL APPEAL No. - 128 of 2013 Appellant :- Puttan Khan Respondent :- State Of U.P. Counsel for Appellant :- Jail Appeal (In Person),Amjad Siddiqui,Dharm Trivedi,Mohd. Amir Naqvi,S.K. Pandey Hon'ble Ravindra Nath Mishra-II,J.
1. Appeal called out.
2. Mohd. Amir Naqvi, learned counsel for the appellant is not present today. Lower Court record is available.
3. List/put up on 09.06.2017.
Order Date :- 5.6.2017
Pachhere/-
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