Madhur Gopal Nigam vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 1570 ALL

Citation : 2017 Latest Caselaw 1570 ALL
Judgement Date : 1 June, 2017

Allahabad High Court

Madhur Gopal Nigam vs State Of U.P. Thru. Prin. Secy. ... on 1 June, 2017

Bench: Shri Narayan Shukla, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 13025 of 2017
 

 
Petitioner :- Madhur Gopal Nigam
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home And Others
 
Counsel for Petitioner :- Rupesh Kumar Kasaudhan,Suresh Kumar Nigam
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Shashi Kant,J.

Learned A.G.A. prays for and is granted ten days time to seek instruction in the matter.

List in 1st week of July, 2017.

Order Date :- 1.6.2017

Monika

(Shashi Kant, J.) (Shri Narayan Shukla, J.)

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