Smt. Gayatri Trivedi vs The Oriental Insurance Company ...
2017 Latest Caselaw 1566 ALL

Citation : 2017 Latest Caselaw 1566 ALL
Judgement Date : 1 June, 2017

Allahabad High Court

Smt. Gayatri Trivedi vs The Oriental Insurance Company ... on 1 June, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- FIRST APPEAL FROM ORDER No. - 255 of 1997
 

 
Appellant :- Smt. Gayatri Trivedi
 
Respondent :- The Oriental Insurance Company Ltd. & Others
 
Counsel for Appellant :- P.K.Trivedi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue fresh notice to respondent no. 1 i.e. The Oriental Insurance Company Limited returnable on 18th July, 2017.

Steps be taken within a week.

Order Date :- 1.6.2017

Mukesh

Download the LatestLaws.com Mobile App