Sagir Khan vs State Of U.P.
2017 Latest Caselaw 1562 ALL

Citation : 2017 Latest Caselaw 1562 ALL
Judgement Date : 1 June, 2017

Allahabad High Court

Sagir Khan vs State Of U.P. on 1 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 899 of 2015
 

 
Appellant :- Sagir Khan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajesh Bahadur Singh Rath,Manish Pratap Singh,Sudhakar Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Rejoinder affidavit filed today is taken on record.

2. Put up tomorrow, i.e 02.06.2017.

Order Date :- 1.6.2017

Pachhere/-

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