Dinesh Kumar @ Pancham vs State Of U.P.
2017 Latest Caselaw 1560 ALL

Citation : 2017 Latest Caselaw 1560 ALL
Judgement Date : 1 June, 2017

Allahabad High Court

Dinesh Kumar @ Pancham vs State Of U.P. on 1 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 393 of 2015
 

 
Appellant :- Dinesh Kumar @ Pancham
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prahlad Maurya
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. It has been pointed that the appellant accused has already granted bail and the case is wrongly listed.

2. List in due course.

Order Date :- 1.6.2017

Pachhere/-

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