Kalicharan Shukla & Others vs State Of U.P. & Others
2017 Latest Caselaw 2843 ALL

Citation : 2017 Latest Caselaw 2843 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Kalicharan Shukla & Others vs State Of U.P. & Others on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2890 of 1994
 

 
Petitioner :- Kalicharan Shukla & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- R.K. Singh,Anil Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioners, list in next cause list.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

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