Kumar Mitakshar vs State Of U.P. And 2 Others
2017 Latest Caselaw 2834 ALL

Citation : 2017 Latest Caselaw 2834 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Kumar Mitakshar vs State Of U.P. And 2 Others on 31 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 33829 of 2015
 

 
Petitioner :- Kumar Mitakshar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shailendra
 
Counsel for Respondent :- C.S.C.,Gautam,Manish Goyal
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

List before another bench of which one of us (Justice Ran Vijai Singh) is not a member. After getting nomination from Hon'ble the Chief Justice.

Order Date :- 31.7.2017

Swati

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