Siya Ram vs State Of U.P.
2017 Latest Caselaw 2833 ALL

Citation : 2017 Latest Caselaw 2833 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Siya Ram vs State Of U.P. on 31 July, 2017

Bench: Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL APPEAL No. - 2318 of 2006
 

 
Appellant :- Siya Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Krishanji Khare,L.S. Yadav,Satish Trivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Vijay Lakshmi,J.

Dismissed.

For orders see order of the date passed on Criminal Appeal No. 2317 of 2006, Savita Devi and another Vs. State of U.P.

Order Date :- 31.7.2017

Pcl

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