Ram Sunder {Order 39 Rule 2} vs Jaisraj & 2 Others
2017 Latest Caselaw 2832 ALL

Citation : 2017 Latest Caselaw 2832 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Ram Sunder {Order 39 Rule 2} vs Jaisraj & 2 Others on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- APPLICATION U/S 24/ORDER 39 RULE 2-A CPC No. - 90 of 2016
 

 
Applicant :- Ram Sunder {Order 39 Rule 2}
 
Opposite Party :- Jaisraj & 2 Others
 
Counsel for Applicant :- I.M. Pandey Ist,Diwakar Pratap Pandey
 

 
Hon'ble Vivek Chaudhary,J.

List along with Second Appeal No. 278 of 2012 in next cause list.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

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