Radhey Shyam Pathak vs State Of U.P. And Othrs
2017 Latest Caselaw 2831 ALL

Citation : 2017 Latest Caselaw 2831 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Radhey Shyam Pathak vs State Of U.P. And Othrs on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4280 of 1994
 

 
Petitioner :- Radhey Shyam Pathak
 
Respondent :- State Of U.P. And Othrs
 
Counsel for Petitioner :- S.K. Kalia,Ramesh Pandey
 
Counsel for Respondent :- C.P.M. Tripathi,Nagendra Bahadur Singh,R.K. Chaudhary,Y.K. Misra
 

 
Hon'ble Vivek Chaudhary,J.

Vakalatnama filed by Sri Vidhu Bhushan Kalia on behalf of learned counsel for petitioner is taken on record.

On request of counsel for parties, list on 01.08.2017.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

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