U.P.Council Of Agriculture ... vs Presccribed Authority
2017 Latest Caselaw 2829 ALL

Citation : 2017 Latest Caselaw 2829 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

U.P.Council Of Agriculture ... vs Presccribed Authority on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 9323 of 1993
 

 
Petitioner :- U.P.Council Of Agriculture Research
 
Respondent :- Presccribed Authority
 
Counsel for Petitioner :- S.P.Shukla,Avadhesh Kumar Singh,V.K. Srivastava
 
Counsel for Respondent :- D.P.Dubey,C.S.C.,Kanhaiya Lal
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list peremptorily.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

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