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Ram Chandar vs Indian Air Lines Ltd. Through ...
2017 Latest Caselaw 2826 ALL

Citation : 2017 Latest Caselaw 2826 ALL
Judgement Date : 31 July, 2017

Allahabad High Court
Ram Chandar vs Indian Air Lines Ltd. Through ... on 31 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1518 of 1998
 

 
Petitioner :- Ram Chandar
 
Respondent :- Indian Air Lines Ltd. Through Chairman/M.D.
 
Counsel for Petitioner :- Asif Hasan
 
Counsel for Respondent :- C.S.C.,Amit Kumar,S R Gupta
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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