Anil Kumar Singh vs State Of U.P. And Others
2017 Latest Caselaw 2825 ALL

Citation : 2017 Latest Caselaw 2825 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Anil Kumar Singh vs State Of U.P. And Others on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2455 of 1991
 

 
Petitioner :- Anil Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.C.Misra,D.M.Tripathi,Girish Chandra Verma
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list after 15 days.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

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