Supdt. Of Works, P.W.D., Rae ... vs Sandeep Kumar & Another
2017 Latest Caselaw 2818 ALL

Citation : 2017 Latest Caselaw 2818 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Supdt. Of Works, P.W.D., Rae ... vs Sandeep Kumar & Another on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1381 of 1996
 

 
Petitioner :- Supdt. Of Works, P.W.D., Rae Bareli
 
Respondent :- Sandeep Kumar & Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Office has submitted a report dated 21.07.2917 which is incomplete.

List in next cause list.

Meanwhile, office is directed to submit complete report about service of notice upon opposite party no.1.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App