Ganga Sharan vs State Of U.P.Through Principal ...
2017 Latest Caselaw 2817 ALL

Citation : 2017 Latest Caselaw 2817 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Ganga Sharan vs State Of U.P.Through Principal ... on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4598 of 1997
 

 
Petitioner :- Ganga Sharan
 
Respondent :- State Of U.P.Through Principal Secy.
 
Counsel for Petitioner :- Nakul Dubey,Rahul Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for petitioner has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

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