General Manager Opto Electronics ... vs Presiding Officer, Central ...
2017 Latest Caselaw 2816 ALL

Citation : 2017 Latest Caselaw 2816 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

General Manager Opto Electronics ... vs Presiding Officer, Central ... on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3645 of 2001
 

 
Petitioner :- General Manager Opto Electronics Factory Raipur Dehradun
 
Respondent :- Presiding Officer, Central Government Industrial Tribunal
 
Counsel for Petitioner :- Ashok Mohiley,Asit Kumar Chaturvedi
 
Counsel for Respondent :- Sudhir Kumar Singh,Amit Chandra,Arpit Kumar
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for parties, list in next cause list.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

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