Sarju Prasad Pandey vs The Union Of India Through The ...
2017 Latest Caselaw 2815 ALL

Citation : 2017 Latest Caselaw 2815 ALL
Judgement Date : 31 July, 2017

Allahabad High Court

Sarju Prasad Pandey vs The Union Of India Through The ... on 31 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6699 of 2002
 

 
Petitioner :- Sarju Prasad Pandey
 
Respondent :- The Union Of India Through The Secy.Minsistry Of Humen
 
Counsel for Petitioner :- Pt.S.Chandra,Rajendra Prasad Shukla,S P Shukla
 
Counsel for Respondent :- C.S.C.,A.S.G.,B.B.Saxena,Dipak Seth,I.H. Farooqui
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for parties, list in next cause list.

Order Date :- 31.7.2017

psd

(Vivek Chaudhary,J.)

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