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B.N.Pandey vs Union Of India Through General ...
2017 Latest Caselaw 2793 ALL

Citation : 2017 Latest Caselaw 2793 ALL
Judgement Date : 28 July, 2017

Allahabad High Court
B.N.Pandey vs Union Of India Through General ... on 28 July, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1475 of 2014
 

 
Petitioner :- B.N.Pandey
 
Respondent :- Union Of India Through General Manager Northern Railway New
 
Counsel for Petitioner :- Shrimati Nalini Jain
 
Counsel for Respondent :- Pankaj Srivastava,A.K.Chaturvedi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Smt. Nalini Jain, learned counsel for petitioner is reported to be on sanctioned leaved till 31.07.2017.

2. Passed over for the day.

3. List after expiry of aforesaid sanctioned leave.

Order Date :- 28.7.2017

Pachhere/-

 

 

 
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