U.P. Road Transport Corp. Through ... vs Yogendra Kumar & 3 Ors.
2017 Latest Caselaw 2792 ALL

Citation : 2017 Latest Caselaw 2792 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

U.P. Road Transport Corp. Through ... vs Yogendra Kumar & 3 Ors. on 28 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1515 of 2014
 

 
Petitioner :- U.P. Road Transport Corp. Through Regional Manager
 
Respondent :- Yogendra Kumar & 3 Ors.
 
Counsel for Petitioner :- Prabhu Ranjan Tripathi
 
Counsel for Respondent :- Ziauddin Khan,Aftab Ahmad Khan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Prabhu Ranjan Tripathi, learned counsel for petitioner is reported to be on sanctioned leaved till 04.08.2017.

2. Passed over for the day.

3. List after expiry of aforesaid sanctioned leave.

Order Date :- 28.7.2017

Pachhere/-

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