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State Of U.P. vs Narendra Singh
2017 Latest Caselaw 2777 ALL

Citation : 2017 Latest Caselaw 2777 ALL
Judgement Date : 28 July, 2017

Allahabad High Court
State Of U.P. vs Narendra Singh on 28 July, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 623 of 1991
 

 
Appellant :- State Of U.P.
 
Respondent :- Narendra Singh
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Rakesh Kumar Mathur
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Record of connected Criminal Appeal No. 388 of 1991 has not sent by office.

2. Sri Subodh Kumar, Advocate is appearing for respondent is also not present.

3. List this case on 17.08.2017.

Order Date :- 28.7.2017

Pachhere/-

 

 

 
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