Ram Narain & Others vs State
2017 Latest Caselaw 2775 ALL

Citation : 2017 Latest Caselaw 2775 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Ram Narain & Others vs State on 28 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 50 of 1994
 

 
Appellant :- Ram Narain & Others
 
Respondent :- State
 
Counsel for Appellant :- P.D. Verma,Anil Srivastava,Desh Mitra Anand,J.S. Tomar,R.U.Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Ram Narain, appellant-accused has brought in custody from jail.

2. Learned counsel for appellant is also present and requested for a week time to prepare the case for argument.

3. List this case on 03.08.2017.

4. Appellant-accused need not be summoned on the date fixed.

Order Date :- 28.7.2017

Pachhere/-

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