Citation : 2017 Latest Caselaw 2722 ALL
Judgement Date : 27 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- INCOME TAX APPEAL DEFECTIVE No. - 23 of 2013 Appellant :- Commissioner Of Income Tax Ayakar Bhawan Faizabad Respondent :- Swargiya Thakur Ram Kripal Singh Smriti Shikshak Evam Samaj Counsel for Appellant :- Sidharth Dhaon Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Steps taken.
2. Office to verify and proceed accordingly.
Order Date :- 27.7.2017
Pachhere/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!