Citation : 2017 Latest Caselaw 2720 ALL
Judgement Date : 27 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- INCOME TAX APPEAL No. - 139 of 2005 Appellant :- The Commissioner Of Income Tax-I,Lucknow Respondent :- M/S Raj Kumar Singh & Co. Counsel for Appellant :- D.D. Chopra Counsel for Respondent :- Alok Mathur Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Steps taken.
2. Office to verify and proceed accordingly.
Order Date :- 27.7.2017
Pachhere/-
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