Smt.Kanti Devi vs State Of U.P. And 15 Others
2017 Latest Caselaw 2697 ALL

Citation : 2017 Latest Caselaw 2697 ALL
Judgement Date : 26 July, 2017

Allahabad High Court

Smt.Kanti Devi vs State Of U.P. And 15 Others on 26 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 17006 of 2017
 

 
Applicant :- Smt.Kanti Devi
 
Opposite Party :- State Of U.P. And 15 Others
 
Counsel for Applicant :- Abhishek Mayank
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant, learned A.G.A. for the State.

Learned A.G.A. has accepted notice on behalf of State.

Issue notice to the opp. party nos. 2 to 16 returnable at an early date.

List on 7.9.2017.

Order Date :- 26.7.2017

Gss

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