Nitin Ashok Kumar Kulshreshtha vs Appellate Authority General ...
2017 Latest Caselaw 2680 ALL

Citation : 2017 Latest Caselaw 2680 ALL
Judgement Date : 25 July, 2017

Allahabad High Court

Nitin Ashok Kumar Kulshreshtha vs Appellate Authority General ... on 25 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 30662 of 2017
 

 
Petitioner :- Nitin Ashok Kumar Kulshreshtha
 
Respondent :- Appellate Authority General Manager And 3 Others
 
Counsel for Petitioner :- Abhishek Krishna,Govind Krishna
 
Counsel for Respondent :- Abhishek Mishra
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

List has been revised.

Sri Govind Krishna, learned counsel appearing for the petitioner presses for hearing of the writ petition. Sri Abhishek Mishra, who is appearing on behalf of respondents, is not present even in the revised list. It is informed that lawyers are on strike.

Put up on 03.08.2017 as fresh.

Order Date :- 25.7.2017

Swati

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