Deo Narain Singh vs The Union Of India Throu ...
2017 Latest Caselaw 2676 ALL

Citation : 2017 Latest Caselaw 2676 ALL
Judgement Date : 25 July, 2017

Allahabad High Court

Deo Narain Singh vs The Union Of India Throu ... on 25 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 835 of 2015
 

 
Petitioner :- Deo Narain Singh
 
Respondent :- The Union Of India Throu Secy.Scientific Research & Ors.
 
Counsel for Petitioner :- Navin K.Sinha,Hemant Kumar Mishra,Net Ram
 
Counsel for Respondent :- A.S.G.,Dharmendra Kumar Dixit
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri D.K.Dixit, learned counsel for respondent has sough adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 25.7.2017

Pachhere/-

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