Rajendra Prasad Mishra vs Union Of India Throu General ...
2017 Latest Caselaw 2675 ALL

Citation : 2017 Latest Caselaw 2675 ALL
Judgement Date : 25 July, 2017

Allahabad High Court

Rajendra Prasad Mishra vs Union Of India Throu General ... on 25 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 807 of 2015
 

 
Petitioner :- Rajendra Prasad Mishra
 
Respondent :- Union Of India Throu General Manager Northern Railway & Ors.
 
Counsel for Petitioner :- Vishvajeet Singh,Kamlesh Kumar Singh,Nitin Kumar Mishra
 
Counsel for Respondent :- Pankaj Srivastava,Pratul Kumar Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Cases have been called in revised. Neither any counsel for private parties is present nor any Standing Counsel, except Sri Mohit Jauhari, is present. However, he states that no file has been received from Chief Standing Counsel's Office, therefore, he is not in position to assist the Court.

2. In the circumstances, we have no option but to retire in Chambers without passing any order.

Order Date :- 25.7.2017

Pachhere/-

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2017 Latest Caselaw 2675 ALL

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Rajendra Prasad Mishra vs Union Of India Throu General ...
2017 Latest Caselaw 2675 ALL