Kamini Prasad vs Central Administrative Tribunal ...
2017 Latest Caselaw 2658 ALL

Citation : 2017 Latest Caselaw 2658 ALL
Judgement Date : 25 July, 2017

Allahabad High Court

Kamini Prasad vs Central Administrative Tribunal ... on 25 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 294 of 2015
 

 
Petitioner :- Kamini Prasad
 
Respondent :- Central Administrative Tribunal Lko.Bench Lko.And Ors.
 
Counsel for Petitioner :- Y.S.Lohit,Durga Prasad Awasthi
 
Counsel for Respondent :- Jyotesna Pal,S.P.Maurya
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Cases have been called in revised. Neither any counsel for private parties is present nor any Standing Counsel, except Sri Mohit Jauhari, is present. However, he states that no file has been received from Chief Standing Counsel's Office, therefore, he is not in position to assist the Court.

2. In the circumstances, we have no option but to retire in Chambers without passing any order.

Order Date :- 25.7.2017

Pachhere/-

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